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State of Rajasthan - Section
Section 15B in Rajasthan Motor Vehicles Taxation Rules, 1951
15B. [ [Deleted by G.S.R. 47 dated 23.12.2003, published in Rajasthan Gazette E.O. Part IV-(C)(I) dated 23.12.2003( w.e.f. 1.1.2004).]
***.]| 15B. Fee for annual/monthly special token.- The fee which shall be charged for annual/monthly special token shall be as follows:-(I) for goods vehicle registered in Rajasthan;(a) [Fee for annual special token if applied in the month of March for coming financial year.] [Substituted by G.S.R. 120 dated 6.3.2002, published in Rajasthan Gazette E.O. Part-4(C)(I) dated 6.3.2009.]{| | ||
| S.No. | Category | Fee for complete financial year or partthereof |
| 1. | G.V.W. upto 7500 Kg. | Rs. 5000/- |
| 2. | G.V.W. above 7500 Kg. and upto 16200Kg. | Rs. 7500/- |
| 3. | G.V.W. above 16200 Kg. and upto 25000 Kg. | Rs. 11000/- |
| 4. | G.V.W. above 25000 Kg. and upto 35200 Kg. | Rs. 19000/- |
| 5. | G.V.W. above 35200 Kg. | Rs. 31000/- |
| S.No. | Category | Fee for complete financial year or partthereof |
| 1. | G.V.W. upto 7500 Kg. | Rs. 6000/- |
| 2. | G.V.W. above 7500 Kg. and upto 16200Kg. | Rs. 9500/- |
| 3. | G.V.W. above 16200 Kg. and upto 25000 Kg. | Rs. 13000/- |
| 4. | G.V.W. above 25000 Kg. and upto 35200 Kg. | Rs. 21000/- |
| 5. | G.V.W. above 35200 Kg. | Rs. 31000/- |
| S.No. | Category | Fee for complete financial year or partthereof |
| 1. | G.V.W. upto 7500 Kg. | Rs. 1000/- |
| 2. | G.V.W. above 7500 Kg. and upto 16200Kg. | Rs. 1500/- |
| 3. | G.V.W. above 16200 Kg. and upto 25000 Kg. | Rs. 2000/- |
| 4. | G.V.W. above 25000 Kg. and upto 35200 Kg. | Rs. 2500/- |
| 5. | G.V.W. above 35200 Kg. and upto 40200 kg. | Rs. 3000/- |
| 6. | G.V.W. above 40200 Kg. | Rs. 3500/- |