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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 45 in The Disaster Management Act, 2005

45. Control, direction, etc .-The general superintendence, direction and control of the Force shall be vested and exercised by the National Authority and the command and supervision of the Force shall vest in an officer to be appointed by the Central Government as the Director General of the National Disaster Response Force.