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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(7)(b) in The M.P. Motoryan Karadhan Rules, 1991

(b)at the time of making an application for grant of a temporary permit to the Transport Authority of other State, as the ease may be.