Section 385(2) in The High Court of Chhattisgarh Rules, 2007
(2)He should ordinarily have five years' Court reporting experience in a daily newspaper, national news agency or media organization like A.I.R. and Doordarshan of which at least three years must be at any High Court :Provided, however, that out of the said period of three years, two years at least should, immediately prior to the application for accreditation, be continuous.