Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 19 April, 2022
Author: N.R. Borkar
Bench: K.R. Shriram, N.R. Borkar
M-WP-3631-2022.odt
KANCHAN
PRASHANT
DHURI IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
KANCHAN
CIVIL APPELLATE JURISDICTION
PRASHANT DHURI
Date: 2022.04.20
18:37:39 +0530
WRIT PETITION NO. 3631 OF 2022
The Ugar Sugar Works Limited ... Petitioner
Versus
Assistant Commissioner of Income Tax
Circle Sangli and others ... Respondents
.........
Mr. Riyaz Padvekar alongwith Mr. Tanzil Padvekar for the Petitioner.
Mr. Suresh Kumar for the Respondents.
.........
CORAM : K.R. SHRIRAM AND
N.R. BORKAR, JJ.
DATED : APRIL 19, 2022
P.C. :-
1. Not on board. Upon mentioning, taken on board.
2. Time to carry out amendment extended by one week from today.
( N.R. BORKAR, J. ) ( K.R. SHRIRAM, J. ) Kanchan P Dhuri 1 / 1