Section 8B(1)(d) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

[Cites 0, Cited by 0] [Section 8B(1)] [Section 8B] [Entire Act]

(d)the Government may, from time to time, make grants to the Board on such terms and conditions as the Government may, in each case, determine,

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