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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(1)(e) in Uttarakhand Value Added Tax Rules, 2005

(e)List of Tax Charged on the turnover of State Sales of Vat Goods (including capital goods) from the registered purchasing dealers, in the prescribed format