Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 9 in The Punjab Brewery Rules, 1956 9. [Omitted] [Omitted vide Haryana Government Notification No. G.S.R. 36/P.A.1/14/Section 59/96, dated 3.6.1996.]
