Supreme Court - Daily Orders
Menharan vs Ghanaram And Others on 10 October, 2014
Bench: Ranjana Prakash Desai, N.V. Ramana
ITEM NO.24 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26181/2014
(Arising out of impugned final judgment and order dated 02/05/2014
in SA No. 02/2002 passed by the High Court of Chhatisgarh at
Bilaspur)
MENHARAN Petitioner(s)
VERSUS
GHANARAM AND OTHERS Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. A.K. Sanghi, Sr. Adv.
Mr. V. Sridhar Reddy, Adv.
Mr. Abhijit Sengupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(VISHAL ANAND) (INDU POKHRIYAL)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2014.10.10
16:53:50 IST
Reason: