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State of Uttar Pradesh - Section

Section 15 in The Hardwar Ardh Kumbha Mela Rules, 2002

15. Epidemics.

(1)When any infectious disease breaks out in the Mela area in an epidemic form the Officer-in-charge shall take such steps as may appear necessary to isolate the disease. He shall have the power to confine all persons suffering from such disease to Infectious Diseases Hospital and may order quarantine for persons suspected of infection.
(2)The Officer-in-charge shall send warnings to neighbouring districts and may prohibit persons from entering the Mela area until the epidemic is over.
(3)No compensation shall be payable to any person by way of damage for loss of trade or on account of any other loss occasioned by any order passed in good faith under this rule.