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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(11) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(11)Where any temporary vacancy in the office of the Vice-Chancellor occurs by reason of leave, illness or any other reason, a Dean or Director or any other suitable person nominated by the Chancellor for that purpose shall act, as acting Vice-Chancellor until such date on which the Vice- Chancellor resumes his duties.