(1)Any officer or servant of a Village Panchayat may be transferred to the service of any Panchayat Union Council or any other Village Panchayat by the Inspector:Provided that no officer or servant shall be so transferred except after consulting the Commissioner or the Executive Authority concerned:Provided further that in making a transfer under this sub-section, the I Inspector may issue such general or special directions as may, in his opinion, be necessary for the purpose of giving due effect to such transfer.
