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[Cites 0, Cited by 0] [Section 87] [Entire Act]

NCT Delhi - Subsection

Section 87(1) in The Delhi School Education Rules, 1973

(1)Building grant may be paid for the following purposes only to those schools which are qualified to receive maintenance grant, for:-
(a)purchase, construction or extension of school or hostel buildings;
(b)payment of debts incurred in the purchase, construction or extension of school or hostel building.