Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 7. The licensee shall cause the carpets, matting or any other material used as a covering for the floor to be cleaned and dusted at least once daily.
