Supreme Court - Daily Orders
Jayam & Co. vs Assistant Commissioner on 3 February, 2014
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ITEM NO.88 REGISTRAR COURT.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).
34023-34026/2013
JAYAM & CO. Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER & ANR Respondent(s)
(With prayer for interim relief and office report )
WITH SLP(C) NO. 1576-1577 of 2014
(With office report)
SLP(C) NO. 2474-2478 of 2014
(With office report)
SLP(C) NO. 259 of 2014
(With prayer for interim relief and office report)
SLP(C) NO. 34960-34961 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 34964 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 34966-34967 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 35499-35502 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 35563-35566 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 35824-35826 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 36075-36078 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 36112-36113 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 36590-36626 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 36658-36659 of 2013
(With office report)
SLP(C) NO. 36670-36675 of 2013
(With prayer for interim relief and office report)
SLP(C) NO. 830-839 of 2014
(With prayer for interim relief and office report)
W.P(C) NO. 971 of 2013
(With office report)
Date: 03/02/2014 These Petitions were called on for hearing today.
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Item No. 88
For Petitioner(s)
M/S. Parekh & Co.,Adv.
Ms. Ekansh Mishra,Adv.
Mr. E.C. Agrawala,Adv.
Ms. Neha Agawal,Adv.
Mr. K.V. Vijayakumar,Adv.
M/S. Parekh & Co.,Adv.
Mrs. Geetha Kovilan,Adv.
Mr. Sureshan P.,Adv.
For Respondent(s) Mr. B.Balaji,Adv.
UPON hearing counsel the Court made the following
O R D E R
SLP(C)Nos.34023-34026, 34964 ,34960-34961 & 34966-34967/2013 Service is complete by dasti. No appearance. List these matters before the Hon’ble Court, as per rules.
SLP(C)Nos.830-839 and 1576-1577/2014 The office report indicates that the steps have not been taken by the respective petitioners. However Mr. Sureshan,Advocate in SLP(C)Nos. 1576-1577/2014 submits that he has remitted the process fee and spare copy on 31.1.2014. office is directed to verify it and issue notice, if steps are taken.
In all other matters service is awaited. List the incomplete matters on 1.5.2014.
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