Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 455(5)] [Section 455] [Entire Act] State of Jharkhand - Subsection Section 455(5)(b) in Jharkhand Municipal Act, 2011 (b)the matters connected with the display of license, inspection of premises, power of inspectors, and such other matters as may be deemed necessary.