Madhya Pradesh High Court
Pappu Alias Ramji Gurjar vs The State Of Madhya Pradesh on 23 June, 2020
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
01 M.Cr.C. No.15474/2020
HIGH COURT OF MADHYA PRADESH
M.Cr.C. No. 15474/2020
(Pappu alias Ramji Gurjar vs. State of M.P. )
Gwalior, Dated: 23/06/2020
Shri Hyridesh Soni, learned counsel for the applicant.
Shri Sumit Mishra, learned Panel Lawyer for respondent/State.
Matter is heard through Video Conferencing.
Learned Panel Lawyer for the State submits that case diary is not available today.
As prayed, list on 25.6.2020.
Learned Panel Lawyer is directed to keep available the case diary positively on the next date of hearing.
(Rajeev Kumar Shrivastava) vpn Judge VIPIN KUMAR AGRAHARI 2020.06.23 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 18:55:55 +05'30'