Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(xix) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007. (xix)to abide by, and implement promptly, the decisions that may be arrived at by the University from time to time in regard to the Council;
