Section 7 in Sri Venkatesware Institute of Medical Science University Act, 1995
7. Officers of the Institute.
- The following shall be the Officers of th3 Institute, namely : -(a)[ the Chairman-cum-Chancellor;] [Substituted by Act No. 9 of 2013, dated 5.7.2013.](b)the first Vice-Chairman (Minister, Health, Medical and Family Welfare);(c)the second Vice-Chairman (Chairman, Tirumala Tirupathi Devasthanaras);(d)[ the Director-cum-Vice-Chancellor;] [Substituted by Act No. 9 of 2013, dated 5.7.2013.](e)the Dean ;(f)the Registrar ; and(g)such other persons as may be proscribed to he office; s of the Institute.
