Calcutta High Court (Appellete Side)
The Prize Chit & Money Circulation ... vs In Re: Hasibul Haque on 18 January, 2019
1 18.01.19
Sl. No.21 akd [Adjourned] C. R. M. 9254 of 2018 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 10.10.2018 in connection with CBI/SPE/EO-IV/Kolkata FIR No. RC-55/S/2014 dated 14.11.2014 under Sections 420/409/120B of the Indian Penal Code and Sections 4/6 of the Prize Chit & Money Circulation Scheme (Banning) Act.
And In Re: Hasibul Haque ... ... Petitioner Mr. Sabyasachi Banerjee .. Advocate Mr. Partha Sarathi Das .. Advocate ... ... for the petitioner Mr. Anirban Mitra .. Advocate ... ... for the CBI Let this matter appear under the same heading one week hence as a last chance.
(Ravi Krishan Kapur, J.) (Joymalya Bagchi, J.)