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State of Tamilnadu - Section

Section 26 in The Chennai Metropolitan Water Supply and Sewerage Board's Water Tax and Sewerage Tax (Levy and Collection) Regulations, 1991

26.

Restoration of water supply or sewerage cut off under regulation 25 shall be done only after payment of the rent charges together with penalty of Rs. 50/- (Rupees fifty only) and payment of all disconnection and reconnection expenses incurred by the board the authorised authority shall order reconnection after satisfying himself that all payments due have been made. The Board may, at its discretion, grant time for payment in exceptional cases.