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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Bihar - Subsection

Section 183(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)tongs, clamps and other appliances for lifting structural steel and prefabricated parts are-
(i)in such shape and dimensions as to ensure a secure grip without damaging such parts; and
(ii)marked with the maximum permissible load in the most unfavourable lifting conditions.