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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(iv) in The Punjab Court-fee Stamp Rules 1934

(iv)[ when any process including a proclamation is received back after execution and the Presiding Officer of the Court happens to be on leave or otherwise absent on that day.] [Added by Correction Slip No. 46 dated 10.5.1974.]