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Amar Kisan Kasabe vs The State Of Maharashtra on 21 October, 2024

Author: Rajesh Bindal

Bench: Rajesh Bindal

     ITEM NO.3                                COURT NO.8                  SECTION II-A

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                      No(s).    13188/2024

     (Arising out of impugned final judgment and order dated 24-07-2024
     in ABA No. 1317/2024 passed by the High Court Of Judicature At
     Bombay)

     AMAR KISAN KASABE                                                      PETITIONER(S)

                                                      VERSUS

     THE STATE OF MAHARASHTRA                                               RESPONDENT(S)

     (IA No.218989/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.218991/2024-EXEMPTION FROM FILING O.T., IA No.
     234223/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     Date : 21-10-2024 This matter was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE RAJESH BINDAL
                               HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                   Mr. Gaurav Agrawal, Sr. Adv.
                                         Mr. Manav, Adv.
                                         Mr. Manan Daga, Adv.
                                         Mr. Vijayakumar P., Adv.
                                         Ms. Swati Vaibhav, AOR

     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                   O R D E R

1. After hearing learned Senior counsel for the petitioner, we do not find that any case is made out for grant of pre- arrest bail. The Special Leave Petition is accordingly dismissed.

2. Pending applications are disposed of.

      (POOJA SHARMA)                                                      (NAND KISHOR)
     COURT MASTER (SH)                                                  COURT MASTER (NSH)