Bombay High Court
Nadira Shaban Ahmad And 2 Ors vs Commissioner Mmrda And 2 Ors on 24 February, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
11-OSWP-4025-2022+.DOC
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 4025 OF 2022
WITH
INTERIM APPLICATION (L) NO. 32032 OF 2022
IN
WRIT PETITION NO. 4025 OF 2022
WITH
INTERIM APPLICATION (L) NO. 33406 OF 2022
IN
WRIT PETITION NO. 4025 OF 2022
Nadira Shaban Ahmad & Ors ...Petitioners
Versus
Commissioner MMRDA & Ors ...Respondents
Mr Aseem Naphade, Akshay P Shinde , for the Petitioner.
None for the Respondent.
AMOL
PREMNATH
JADHAV CORAM G.S. Patel &
Digitally signed
by AMOL
PREMNATH
Neela Gokhale, JJ.
JADHAV Date: 2023.02.27 11:24:05 +0530 DATED: 24th February 2023 PC:-
1. Advocate for the MMRDA is not present today. We believe the presence of MMRDA's advocate is required.Page 1 of 2
24th February 2023 11-OSWP-4025-2022+.DOC
2. List the Interim Applications on 3rd March 2023.
3. We request the advocates for the Petitioners to give fresh notice.
(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 24th February 2023