Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Arunachal Pradesh - Subsection Section 31(2)(e) in Arunachal Armed Police Act, 1993 (e)regulating the several or collective liabilities of members of the Armed Police in the case of the less or theft of weapons and ammunition;