Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Tamilnadu - Subsection Section 71(xxi) in Chennai City Police Act, 1888 (xxi)[ ***] [Clause (xxi) was omitted by section 2 of the Chennai City Police (Amendment) Act, 1941 (Tamil Nadu Act XIII of 1941).]
