Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57F(1)] [Section 57F] [Entire Act]

State of Nagaland - Subsection

Section 57F(1)(b) in Nagaland Municipal Act, 2001

(b)In the case of a special meeting, be one-half of the total elected members actually serving at the time.