Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 1 in Bihar Factories Rules, 1950 1. Short title, extent and commencement. (1)These rules may be cited as the "Bihar Factories Rules, 1950".(2)These rules shall extend to the whole of the State of Bihar.(3)Save as otherwise expressly provided elsewhere, these rules shall come into force at once.
