Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in The Business Profits Act, 1947 (2)" accounting period" in relation to any business means any period which is or has been determined as the previous year for that business for the purposes of the Indian Income- tax Act, 1922 ;
