Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] NCT Delhi - Subsection Section 21(3)(I) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009 (I)Officers of the Government in the police, Health and publicity Department, and the Department dealing with welfare of senior citizens;