Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Manipur - Subsection Section 19(2) in Manipur Societies Registration Act, 1989 (2)No suit or proceeding , shall abate by reason of any vacancy or change in the holder of the office of the President, the Secretary or any office-bearer.
