Madras High Court
Velur R.K.Residency Welfare ... vs The District Collector on 24 July, 2020
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
W.P.No.9596 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 24.07.2020
CORAM:
THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH
W.P.No.9596 of 2020 and
W.M.P.Nos.11723 & 11724 of 2020
Velur R.K.Residency Welfare Association
Rep by its President K.Thangarasu
Mohanoor Road,
Paramathi Velur,
Namakkal District. ... Petitioner
Vs.
1.The District Collector,
Namakkal.
2.The Revenue Divisional Officer,
Tiruchengodu,
Namakkal District.
3.The Tahsildar,
Paramathi Velur,
Namakkal District.
4.The Executive Officer
Paramathi Velur Town Panchyath,
Namakkal District 638 182. ... Respondents.
PRAYER: Writ Petition filed under Article 226 of Constitution of India,
seeking Writ of Certiorari calling for the records relating to impugned notice of
the fourth respondent dated 22.05.2020 Na.Ka.No.603/2019/A1 and notice
dated 08.06.2020 in Na.Ka.No.603/2019/A1 of the fourth respondent in respect
of the compound wall on the southern side of Velur R.K.Resedency situate at
http://www.judis.nic.in
Page No.1/4
W.P.No.9596 of 2020
S.No.413/1A1 Mohanoor Road, Paramathi Vellur, Namakkal District and quash
the same and pass orders.
For Petitioner : Mr.AL.Gandhimathi
For Respondents :Mr.E.Balamurugan
Special Government Pleader
ORDER
The learned counsel appearing on behalf of the petitioner seeks permission of this Court to withdraw this writ petition.
2.Recording the said submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.
Consequently, connected miscellaneous petitions are also closed.
24.07.2020 vkr http://www.judis.nic.in Page No.2/4 W.P.No.9596 of 2020 To
1.The District Collector, Namakkal.
2.The Revenue Divisional Officer, Tiruchengodu, Namakkal District.
3.The Tahsildar, Paramathi Velur, Namakkal District.
4.The Executive Officer Paramathi Velur Town Panchyath, Namakkal District 638 182.
5.The Government Pleader, High Court, Madras.
http://www.judis.nic.in Page No.3/4 W.P.No.9596 of 2020 N.ANAND VENKATESH, J., vkr W.P.No.9596 of 2020 and W.M.P.Nos.11723 & 11724 of 2020 24.07.2020 http://www.judis.nic.in Page No.4/4