Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Velur R.K.Residency Welfare ... vs The District Collector on 24 July, 2020

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                                                                  W.P.No.9596 of 2020



                           IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 24.07.2020

                                                    CORAM:

                          THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                          W.P.No.9596 of 2020 and
                                       W.M.P.Nos.11723 & 11724 of 2020

                 Velur R.K.Residency Welfare Association
                 Rep by its President K.Thangarasu
                 Mohanoor Road,
                 Paramathi Velur,
                 Namakkal District.                                                   ... Petitioner
                                                    Vs.

                 1.The District Collector,
                   Namakkal.
                 2.The Revenue Divisional Officer,
                   Tiruchengodu,
                   Namakkal District.
                 3.The Tahsildar,
                   Paramathi Velur,
                   Namakkal District.
                 4.The Executive Officer
                   Paramathi Velur Town Panchyath,
                   Namakkal District 638 182.                                    ... Respondents.

                 PRAYER: Writ Petition filed under Article 226 of Constitution of India,
                 seeking Writ of Certiorari calling for the records relating to impugned notice of
                 the fourth respondent dated 22.05.2020 Na.Ka.No.603/2019/A1 and notice
                 dated 08.06.2020 in Na.Ka.No.603/2019/A1 of the fourth respondent in respect
                 of the compound wall on the southern side of Velur R.K.Resedency situate at

http://www.judis.nic.in
                 Page No.1/4
                                                                                W.P.No.9596 of 2020



                 S.No.413/1A1 Mohanoor Road, Paramathi Vellur, Namakkal District and quash
                 the same and pass orders.


                           For Petitioner      : Mr.AL.Gandhimathi

                           For Respondents     :Mr.E.Balamurugan
                                                Special Government Pleader

                                                    ORDER

The learned counsel appearing on behalf of the petitioner seeks permission of this Court to withdraw this writ petition.

2.Recording the said submission made by the learned counsel for the petitioner, this Writ Petition is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petitions are also closed.

24.07.2020 vkr http://www.judis.nic.in Page No.2/4 W.P.No.9596 of 2020 To

1.The District Collector, Namakkal.

2.The Revenue Divisional Officer, Tiruchengodu, Namakkal District.

3.The Tahsildar, Paramathi Velur, Namakkal District.

4.The Executive Officer Paramathi Velur Town Panchyath, Namakkal District 638 182.

5.The Government Pleader, High Court, Madras.

http://www.judis.nic.in Page No.3/4 W.P.No.9596 of 2020 N.ANAND VENKATESH, J., vkr W.P.No.9596 of 2020 and W.M.P.Nos.11723 & 11724 of 2020 24.07.2020 http://www.judis.nic.in Page No.4/4