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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of West Bengal - Subsection

Section 82(1) in West Bengal Municipal Act, 1993

(1)The budget estimate of a Municipality for a year shall be prepared in the prescribed form and presented before the Board of Councilors at a meeting, specially convened for the purpose, not later than the tenth day of March every year :Provided that no deficit shall be shown in the budget estimate so prepared.