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State of Uttar Pradesh - Section

Section 9 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966

9. Ballot box.

- The ballot box shall be any of the types approved by the Director of Elections (Local Bodies) under sub-para (2) of para 37 of the U. P. Municipalities (Conduct of Members) Order, 1953.