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[Cites 0, Cited by 0] [Section 2(36)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(36)(iv) in Consumer Protection Act, 2019

(iv)makes a product and sells, distributes, leases, installs, prepares, packages, labels, markets, repairs, maintains such product or is otherwise involved in placing such product for commercial purpose; or