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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(vii) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(vii)'Craft Union' means a union registered under the Trade Unions Act, 1926 (Central Act XVI of 1926). but whose activities are restricted to a category of the workmen employed in the industrial establishment;