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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(12) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(12)Thereafter, all the valid Ballot papers and all the rejected Ballot papers shall be separately bundled and kept together in a packet which shall be sealed with the seals of the Returning Officer and of such of the candidate their counting agents as may desire to affix their seals thereon and on packet so sealed shall be recorded the following particulars, namely:-
(a)the name of the Panchayats/Zilla Panchayat; or
(b)the number or the name of the ward or constituency and
(c)the date of counting.