Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Telangana - Subsection Section 40(2) in Telangana Education Act, 1982 (2)The Government may pass such orders as they think fit in respect of the budget and the local authority concerned shall carry out such orders.
