Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 448] [Entire Act]

State of Odisha - Subsection

Section 448(2) in Orissa Municipal Rules, 1953

(2)The amount of contribution payable shall be rounded to the nearest rupee in the manner provided in Sub-rule (4) of Rule 440.