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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(iii) in Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007

(iii)Multiplex Complexes shall not be allowed in Congested areas and settlement areas/Abadi/Gram Khantam areas, in areas restricted for High-rise buildings and abutting major road junctions.