Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 7. Chairperson to be Chief Executive.— The Chairperson shall be the Chief Executive of the Authority and shall exercise such powers and perform such duties as may be prescribed.
