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[Cites 0, Cited by 0] [Section 54A(1)] [Section 54A] [Entire Act]

State of Gujarat - Subsection

Section 54A(1)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

(ii)The rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to such Government servant shall, so far as may be, apply to the subscriber.