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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Khem Raj & Another vs . Mast Ram & Others on 1 September, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Khem Raj & another vs. Mast Ram & others .

CMPMO No. 462 of 2023 1.9.2023 Present: Mr. Varun Rana, Advocate, for the petitioners.

Notice be issued to the respondents, returnable for 25.9.2023, on steps being taken within of three days.

rt CMP No. 11446 of 2023 Notice in the aforesaid terms. In the meanwhile, further proceedings in Civil Suit No. 37 of 2011, pending before the learned Civil Judge, Court No.2, Sunder Nagar, District Mandi, H.P., shall remain stayed.

(Satyen Vaidya) Judge 1st September, 2023 (kck) ::: Downloaded on - 01/09/2023 20:35:23 :::CIS