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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(h) in The Chhattisgarh Upkar Adhiniyam, 1981

(h)programmes of training conducive to achieve any of the above objectives;
(i)transfer of technology in the field of energy;
(ii)any purpose connected wish safety of electrical installations and