Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(6)] [Section 77] [Entire Act] State of Maharashtra - Subsection Section 77(6)(xi) in Maharashtra Public Universities Act, 2016 (xi)be the appointing and disciplinary authority of the officers and other staff of the Secretariat working under him;