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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(10)Wherever the area of operation of a Water Users Association falls in more than one district, the Commissioner may direct the Collector of one district to exercise the powers and perform the functions of the Collector in such areas.