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[Cites 0, Cited by 0] [Section 5C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5C(a) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(a)review the progress made in the registration process and give timely advice to the Registration authority for the proper and effective implementation of the Act in the District concerned;