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[Cites 0, Cited by 0] [Section 4(ix)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(ix)(c) in The Waqf (Amendment) Act, 2025

(c)in sub-clause (iv), after the word “welfare”, the words“, or maintenance of widow, divorced woman and orphan, if waqif so intends, in such manner, as may be prescribed by the Central Government,” shall be inserted;