Madhya Pradesh High Court
Liyakat Ali vs Irfan Ali on 14 February, 2020
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 MP-796-2020 The High Court Of Madhya Pradesh MP-796-2020 (LIYAKAT ALI Vs IRFAN ALI AND OTHERS) 1 Gwalior, Dated : 14-02-2020 None for the petitioner. Case is adjourned.
(G.S. AHLUWALIA) JUDGE AK/-
ANAND KUMAR 2020.02.15 13:41:10 +05'30'