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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Liyakat Ali vs Irfan Ali on 14 February, 2020

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 MP-796-2020 The High Court Of Madhya Pradesh MP-796-2020 (LIYAKAT ALI Vs IRFAN ALI AND OTHERS) 1 Gwalior, Dated : 14-02-2020 None for the petitioner. Case is adjourned.

(G.S. AHLUWALIA) JUDGE AK/-

ANAND KUMAR 2020.02.15 13:41:10 +05'30'